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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(i) in The Rajasthan Weights and Measures (Enforcement) Act, 1958

(i)"standard weight or measure" means any unit a mass or measure referred to in sub-section (1) of section 13 of Weights and Measures Act, 1956 (Central Act 89 of 1956), and includes any other weight or measure permitted to be used by the Central Government in pursuance of sub-section (1) of section 14 of the said Act;