Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(38)] [Section 38] [Entire Act] State of Haryana - Subsection Section 38(38)(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975 (iii)The earned leave due to an employee is the period which he has earned diminished by the period of leave actually taken.