Allahabad High Court
Singhara Singh vs State Of U.P. & Another on 1 February, 2010
Author: B.N. Shukla
Bench: B.N. Shukla
Court No. - 50 Case :- CRIMINAL MISC. WRIT PETITION No. - 1501 of 2010 Petitioner :- Singhara Singh Respondent :- State Of U.P. & Another Petitioner Counsel :- R.C. YadaV,R.C. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble B.N. Shukla J.
As prayed, put up on 8.2.2010, as unlisted. Order Date :- 1.2.2010 SU.