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Allahabad High Court

Singhara Singh vs State Of U.P. & Another on 1 February, 2010

Author: B.N. Shukla

Bench: B.N. Shukla

Court No. - 50

Case :- CRIMINAL MISC. WRIT PETITION No. - 1501 of 2010

Petitioner :- Singhara Singh

Respondent :- State Of U.P. & Another
Petitioner Counsel :- R.C. YadaV,R.C. Srivastava
Respondent Counsel :- Govt. Advocate

Hon'ble B.N. Shukla J.

 

As prayed, put up on 8.2.2010, as unlisted. Order Date :- 1.2.2010 SU.