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[Cites 0, Cited by 0] [Section 56(5)] [Section 56] [Entire Act]

State of Tamilnadu - Subsection

Section 56(5)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)The Presiding Officer shall open the packets just before the commencement of such adjourned poll in the presence of such persons who may be present at the polling station and commence such adjourned poll precisely at the hour fixed therefor.