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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(2)A test and inspection certificate issued by the manufacturer of the vessel duly countersigned by an Inspector that the vessel meets with the requirements of the standard or code referred to in sub-rule (1) shall be furnished to the Chief Controller.