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State of Madhya Pradesh - Section

Section 27 in M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977

27. [ [Added by Notification No. 17 (e)-326-78-XXI-B, dated 25-7-1979.]

The annual report under sub-section (1) of Section 30 shall be prepared by the Secretary of the Board under the directions of the Chairman laid before the Board.