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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(t) in Assam Madrassa Education (Provincialisation of Services of Employees and Re-Organization of Madrassa Educational Institutions) Act, 2018

(t)"State Madrassa Education Board" means the "State Madrassa Education Board, Assam constituted under the provisions of the Assam Education Department Rules and Order;