Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A] [Entire Act] Union of India - Subsection Section 19A(15) in The Sugar Development Fund Rules, 1983 (15)The sugar factory shall have a separate bank account for crediting the buffer subsidy amount received and the subsidy shall be utilised as provided in these rules.
