Section 86(3) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

[Cites 0, Cited by 0] [Section 86] [Entire Act]

(3)The particulars to be included in the provisional voter's list shall be according to Rule No. 6 of these rules.

Seal of the Society	Name and Signature of theChiefOfficer/Secretary of the Society.
Date :

Form E-3Provisional List of Voters(See Rule 7 and 10)

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