Securities And Exchange Board Of India - Subsection
Section 14(4)(a) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014
(a)[ it shall be by way of initial public offer;] [Substituted by Notification No. SEBI/LAD-NRO/G.N./2016-17/021, dated 29.11.2016 (w.e.f. 26.9.2014).]