Section 92D(1)(a) in The Orissa Grama Panchayats Election Rules, 1965

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State of Odisha - Subsection

Section 92D(1)(a) in The Orissa Grama Panchayats Election Rules, 1965

(a)booth capturing has taken place at a polling station or at a place fixed for the poll (hereafter in this rule referred to as a place) in such a manner that the result of the poll at that polling station or place cannot be ascertained; or

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State of Odisha - Subsection

Section 92D(1)(a) in The Orissa Grama Panchayats Election Rules, 1965