Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 17 in Central Excise (Appeals) Rules, 2001

17. Subject matter of dispute in order of

priority (please choose two items from the list below)[i] Classification -indicatetheChapter(s), (ii) Valuation -whether relatedpersons issue or Others, (iii)