Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Kerala - Subsection Section 5(g) in Sree Sankaracharya University of Sanskrit Act, 1994 (g)providing facilities to promote and encourage Fine Arts such as Music, Drama and Painting according to the Indian traditions;
