Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(b) in Rajasthan Finance Act, 2011 (b)the electricity duty on the energy consumed by or in respect of any Municipality or Panchayati Raj Institutions or other local authority, for the purpose or in respect of public street lighting;
