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[Cites 0, Cited by 1] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(1) in Saurashtra Land Reforms Act, 1951

(1)In all matters connected with this Act, Government shall have the same authority and control over Mamlatdars and Collectors acting under this Act as they have and exercise over them in the general and revenue administration.]]