Section 2020 in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020
2020. (Ordinance No. 5 of 2020) are hereby repealed.
(2)Notwithstanding such repeal, all things done, actions taken or orders made underthe said Ordinances shall be deemed to have been done, taken or made under this Act.,Principal Secretary to the Government.RAJASTHAN GAZETTEExtraordinary Published by Authority,Agrahayana 10, Tuesday, Saka 1942 December 1, 2020-4(- - --------
