Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 425] [Entire Act] Union of India - Subsection Section 425(2) in The Companies Act, 1956 (2)The provisions of this Act with respect to winding up apply, unless the contrary appears, to the winding up of a company in any of those modes.