Calcutta High Court (Appellete Side)
Sri Ranjit Kumar Das vs Katwa Municipality & Ors on 20 December, 2017
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1
20.12.2017
srm
W.P. No. 10237 (W) of 2015
Sri Ranjit Kumar Das
Versus
Katwa Municipality & Ors.
Mr. Tapas Kumar Bhattacharya, ld. Advocate
...for the Respondent No.3.
Mrs. Prativa Ghatak, ld. Advocate ...for the State.
Let affidavit‐in‐opposition filed by the respondent No.3 be kept on record. None appears on behalf of the petitioner when the matter is called on. No accommodation is prayed for.
In order to give him one more chance the hearing of this matter stands adjourned for the day.
Let this matter appear in the Daily Supplementary Cause List tomorrow (21.12.2017) under the same heading.
(Debasish Kar Gupta, J. )