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State of Chattisgarh - Section

Section 241 in High Court of Chhattisgarh Rules, 2005

241.

All the Registers of the Cashier and of the Accountant shall be examined daily by the Deputy Registrar. The daily examination shall consist in comparing -
(a)the guard file of Challans, the registers of deposits and receipts, the register of payment orders issued and the register of payments made in Court with the Cashier's general cash-book ;
(b)the Treasury pass-book with the above; and
(c)the balance shown in the pre-emptory cash book with those in the general cash book.