Allahabad High Court
Mohd.Farman Prop.M/S Zakaria Iliyas vs The Assistant Commissioner Of Income ... on 27 July, 2010
Bench: Rajes Kumar, Bharati Sapru
Court No. - 37 Case :- INCOME TAX APPEAL No. - 510 of 2007 Petitioner :- Mohd.Farman Prop.M/S Zakaria Iliyas Respondent :- The Assistant Commissioner Of Income Tax And Another Petitioner Counsel :- Rakesh Ranj an Agarwal Respondent Counsel :- S.S.C./A.N.Mahaj an Hon'ble Rajes Kumar,J.
Hon'ble Bharati Sapru,J. Admit on the substantial question of law No.--E mentioned in the memorandum of appeal.
Order Date :- 27.7.2010 S.P.