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[Cites 0, Cited by 0] [Section 306] [Entire Act]

State of Maharashtra - Subsection

Section 306(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)to enter on and inspect, or cause to be entered on and inspected any immoveable property occupied by or movable property belonging to any Council or any institution under its control or management or any work in progress under it or under its direction;