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Union of India - Section

Section 10 in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

10. Penalty.

- Whoever contravenes any of the provisions of these rules shall be punished with fine in accordance with the provisions of clause (h) of sub-section (2) of Section 458 of the Act.FORM I[See Rule 9(3)]Form of Garbage Record BookName of ship:______________________________________Distinctive number or letters______________________IMO No.:___________________________________________Period:____________________________________________Period__________________ from______________________To___________________________ :