Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 15 in Bihar Rice & Paddy Procurement (Levy) Order, 2009 15. Repeal of the previous Order. - The Bihar Rice and Paddy Procurement (Levy) Order, 2008 is hereby repealed.
