Section 34(1)(a) in Arunachal Pradesh Urban and Country Planning Act, 2007

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 34(1)(a) in Arunachal Pradesh Urban and Country Planning Act, 2007

(a)where the permission relates to the carrying out of building or other operations, no such order,

(i)shall affect such of the operations as have been previously carried out;

(ii)shall be passed after these operations have been completed;