Allahabad High Court
Ramesh Chandra Sharma vs Anil Kumar Mishra, D.I.O.S. And Another on 5 January, 2010
Author: Vikram Nath
Bench: Vikram Nath
Court No. - 10 Case :- CONTEMPT APPLICATION (CIVIL) No. - 4929 of 2009 Petitioner :- Ramesh Chandra Sharma Respondent :- Anil Kumar Mishra, D.I.O.S. And Another Petitioner Counsel :- Surendra Kumar Mishra Hon'ble Vikram Nath.J.
Heard learned counsel for the applicant. No case for initiating proceedings for comtempt is made out. Application is accordingly consigned to record. Order Date :- 5.1.2010 SS