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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 72(2)(d) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(d)the time within which an application referred to in subsection (1) of section 17 shall be made, the particulars which such application shall contain and the form and manner in which such application shall be made;