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State of Jammu-Kashmir - Section

Section 26 in The Code of Civil Procedure, Svt. 1977 (1920 A.D.)

26. Institution of suit.

- [(1)] [Renumbered as (1) by Act VI of 2009, dated 20.3.2009.] Every suit shall be instituted by the presentation of a plaint or in such other manner as may be prescribed.