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Supreme Court - Daily Orders

Voluntary Health Ass. Of Punjab vs Union Of India . on 1 November, 2022

Author: Surya Kant

Bench: Surya Kant

                                                 1

     ITEM NO.15                         COURT NO.12                SECTION PIL-W

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                              Writ Petition(s)(Civil) No(s).349/2006

     VOLUNTARY HEALTH ASS. OF PUNJAB                               Petitioner(s)

                                                VERSUS
     UNION OF INDIA & ORS.                                        Respondent(s)

     IA No.96313/2017 - APPROPRIATE ORDERS/DIRECTIONS
     IA No.140525/2018 - CLARIFICATION/DIRECTION
     IA No.110601/2018 - CLARIFICATION/DIRECTION
     IA No.51190/2017 - CLARIFICATION/DIRECTION
     IA No.46/2017 - CLARIFICATION/DIRECTION
     IA No.31554/2017 - I A FOR CLARIFICATION
     WITH
     SLP(C) No.3058/2020 (IV-C)
     IA No.6261/2022 - APPROPRIATE ORDERS/DIRECTIONS
     IA No.19193/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No.25054/2021 - EXEMPTION FROM FILING O.T. IA No.19194/2020 - EXEMPTION FROM FILING O.T. IA No.6262/2022 - EXEMPTION FROM FILING O.T. IA No.94056/2021 - INTERVENTION/IMPLEADMENT IA No.19192/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No.94060/2021 - VACATING STAY) SLP(C) Nos.1877-1917/2017 (XIV) SLP(C) Nos.34424-34425/2016 (XII) SLP(C) Nos.11046/2016 (XIV) IA No.2/2016 - PERMISSION TO APPEAR AND ARGUE IN PERSON) SLP(C) Nos.34513-34517/2016 (IV-B) (FOR [I/A FOR IMPLEADMENT] ON IA 38146/2017) SLP(C) Nos.30337-30338/2017 (XVI) IA No. 82766/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) T.P.(C) Nos.797-869/2017 (XVI-A) (ONLY FOR STAY APPLICATION ON IA 137776/2021 IA No. 137776/2021 - STAY APPLICATION) T.P.(C) No.2459/2017 (XVI-A) SLP(C) Nos.16657-16659/2016 (XIV) Signature Not Verified Date : 01-11-2022 These matters were called on for hearing today.

Digitally signed by satish kumar yadav Date: 2022.11.07 20:32:49 IST Reason:

CORAM :

HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE J.B. PARDIWALA 2 For Appearing Mr. Percival Billimoria, Sr.Adv. Parties. Mr. Khowaja Siddiqui, Adv.
Mr. Arup Sinha, Adv.
Ms. Rachita Sood, Adv. Ms. Nishtha, Adv.
Mr. Arvind Gupta, AOR Mr. Mohit Bidhuri, Adv. Mr. Utkarsh Sahu, Adv.
Mr. Vikramjeet Banerjee, ASG Mr. S.W.A. Qadri, Sr.Adv. Ms. Sunita Sharma, Adv. Mr. Rajesh Ranjan, Adv. Ms. Priyanka Dass, Adv.
Mr. R.Bala, Sr.Adv.
Mr. Pranay Ranjan, Adv. Mr. N.K. Karhail, Adv. Mr. B.K. Satija, Adv. Mr. Vatsal Joshi, Adv. Mr. Neeraj Kr.Sharma,Adv. Mr. Nakul Chengappa K.K., Adv. Mr. Gurmeet Singh Makker, AOR Mr. Vikramjeet Banerjee, ASG Mr. S.W.A. Qadri, Sr.Adv. Mr. B.K. Satija, Adv. Mr. Rajesh Ranjan, Adv. Mr. P.V. Yogeshwaran, Adv. Ms. Sunita Sharma, Adv. Mr. Alabhya Dhamija, Adv. Ms. Priyanka Das, Adv. Mr. Siddhartha Sinha, Adv. Mr. Prashant Rawat, Adv. Mr. Abhishek Mahajan, Adv. Mr. Tathagat Sharma, Adv. Mr. Shivam Singhania, Adv. Mr. Pranay Ranjan, Adv. Mr. Vatsal Joshi, Adv. Mr. Harsh Singhal, Adv. Ms. Priyanka Sharma, Adv. Mr. Prahil Sharma, Adv. Mr. Harender Singh, Adv. Mr. Ambuj Saraswat, Adv. Mr. Prabhat Pachauri, Adv. Mr. Navanjay Mahapatra, Adv. Mr. G.S. Makker, Adv.
Mr. Gopal Shankarnarayan, Sr.Adv. Mr. S.R.Raghunathan, Adv. Mr. S.Santanam Swaminadhan, Adv. Ms. Abhilasha Shrawat, Adv.
3
Mr. Kartik Malhotra, Adv. Ms. Rishika M., Adv.
Ms. Nishtha Khurana, Adv. Mr. Darsh Bansal, Adv. Mr. Sankaranarayanan, Adv. Mrs. Aarthi Rajan, AOR Mr. Sanjay Parikh, Sr.Adv. Ms. Srishti Agnihotri, AOR Mr. Satwik Parikh, Adv. Ms. Sanjana Grace Thomas, Adv. Ms. Mantika Vohra, Adv.
Ms. Aprajita Singh, Sr.Adv. Mr. Rohit Pandey, Adv. Mr. Varad Dwivedi, Adv. Ms. Munisha Anand, Adv. Mr. Rohit Gautam, Adv. Ms. Shashi Kiran, AOR Ms. Kriti Kaushik, Adv. Ms. Gunjan Sharma, Adv. Mr. Arjun Chaudhary, Adv.
Mr. Vikas Singh, Sr.Adv. Mr. Venkatesh, Adv.
Mr. Bharath Gangadharan, Adv. Ms. Deepika Kalia, Adv. Mr. Siddharth Nigotia, Adv. Ms. Kanika Chugh, Adv.
Mr. Aruneshwar Gupta, Sr.Adv. Mr. Rajeev Singh, AOR Mr. Samant Singh, Adv. Mr. Abhishek Sharma, Adv.
Mr. Dinesh Chander Yadav, AAG Mr. Ishwar Chand, Adv. Mr. Manoj Gautam, Adv. Mr. A.S. Rishi, Adv.
Mr. Sanjay Kumar Visen, AOR Mr. Gurmeet Singh, Adv.
Ms. Nishtha Kumar, AOR Mr. Rajeev Singh, AOR Mr. Abhinav Mukerji, AOR Ms. Jyoti Mendiratta, AOR Mr. Praveen Agrawal, AOR Mr. Shibashish Misra, AOR 4 Mr. Chandan Kumar Mandal, Adv.
Mr. Anil Kumar Jha, AOR Mr. Chanchal Kumar Ganguli, AOR Mr. Jay Kishor Singh, AOR Mr. Abhisth Kumar, AOR Mr. Ashok Kumar Singh, AOR Ms. K. Enatoli Sema, AOR Ms. Limayinla Jamir, Adv. Mr. Amit Kumar Singh, Adv. Ms. Chubalemla Chang, Adv. Mr. Prang Newmai, Adv.
Mr. B. Balaji, AOR Mr. P. V. Dinesh, AOR Mrs. B. Sunita Rao, AOR Mr. Sunil Fernandes, AOR Mr. P. V. Yogeswaran, AOR Mr. P. N. Gupta, AOR Mr. Ranjan Mukherjee, AOR Ms. Ruchi Kohli, AOR Mr. Jatinder Kumar Bhatia, AOR Mr. Ashutosh Kumar Sharma, Adv.
Mr. Kamini Jaiswal, AOR Ms. G. Indira, AOR Ms. Pragati Neekhra, AOR Mr. Rajesh Srivastava, AOR Ms. Hemantika Wahi, AOR Mr. Milind Kumar, AOR M/S. Corporate Law Group, AOR Mr. Gopal Singh, AOR 5 Mr. Gaurav Kejriwal, AOR Mr. Sumeer Sodhi, AOR Mr. V. N. Raghupathy, AOR Md. Apzal Ansari, Adv. Mr. Dhanesh Ieshdhan, Adv.
Ms. C. K. Sucharita, AOR Mr. Balaji Srinivasan, AOR Mr. Sudhir Walia, Adv. Ms. Niharika Ahluwalia, Adv. Ms. Ishita Deswal, Adv. Mr. Abhishek Atrey, AOR Mr. D. Mahesh Babu, AOR Mr. Avijit Bhattacharjee, AOR Mr. Marris L.Mathew, Adv. Mr. Hitesh Kumar Sharma, Adv. Mr. Akhileshwar Sharma, Adv. Ms. Yamini Sharma, Adv. Mr. Abhinav Gupta, Adv. Mr. C.M. Jha, Adv.
Ms. Niharika Dewivedi, Adv. Mr. T. V. George, AOR Mr. Anil Shrivastav, AOR Mr. Arun K. Sinha, AOR Mr. T. Harish Kumar, AOR Mr. Arvind Kumar Sharma, AOR Mr. Chandra Prakash, AOR Mr. Mohan Lal Sharma, AOR Ms. Shikha Sharma, Adv. Mr. Rajbir Singh, Adv.
Ms. Uttara Babbar, AOR Mr. Ankur S. Kulkarni, AOR Mr. Gagan Gupta, AOR Mr. Shivam Singh, Adv. Mr. Manish Kumar, AOR 6 Caveator-in-person Mr. Parijat Kishore, AOR M/S. Plr Chambers and Co., AOR Mr. Chander Shekhar Ashri, AOR Mr. Smarhar Singh, AOR Ms. Shweta Kumari, Adv. Mr. Vikas Chopra, Adv.
Mr. Pallav Mongia, AOR Mr. C. K. Sasi, AOR Mr. Abdulla Naseeh V.T., Adv. Ms. Meena K.Poulose, Adv.
Gp. Capt. Karan Singh Bhati, AOR Mr. Gaurav Sharma, AOR Mr. Shubhranshu Padhi, AOR Mr. Dinkar Kalra, AOR Mr. Satyakam, AOR Mr. Pramod Dayal, AOR Ms. Ranjeeta Rohatgi, AOR Mr. Amrish Kumar, AOR Mr. Puneet Jain, Adv. Ms. Christi Jain, Adv. Mr. Yogit Kamat, Adv. Ms. Shipra Singh, Adv. Ms. Akriti Sharma, Adv. Ms. Pratibha Jain, AOR Mr. Abhinav Mukerji, AOR Mr. Akshay C.Shrivastava, Adv. Mrs. Bihu Sharma, Adv. Ms. Pratishtha Vij, Adv.
Mr. C. K. Rai, AOR Mr. Aravindh S., AOR Mr. Abbas B., Adv.
Ms. Manisha T. Karia, AOR Mr. Adarsh Kumar, Adv.
7
Ms. Nidhi Nagpal, Adv.
Mr. Siddhesh Kotwal, Adv. Ms. Ana Upadhyay, Adv. Ms. Manya Hasija, Adv. Mr. Akash Singh, Adv. Mr. Nihar Dharmadhikari, Adv. Mr. Nirnimesh Dube, AOR Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Sharma, Adv. Ms. Anupam Ngangom, Adv. Mr. Wahengbam Immanuel Metitei, Adv.
Ms. Adarsh Nain, AOR Mr. Sunny Choudhary, AOR Mr. Nishe Rajen Shonker, AOR Ms. Anu K.Joy, Adv.
Mr. Alim Anvar, Adv.
Ms. Rashmi Nandakumar, AOR Mr. Shankar Narayanan, Adv.
Mr. Atul Sharma, AOR Ms. Shalini Kaul, AOR Ms. Deepanwita Priyanka, AOR Ms. Manju Jetley, AOR Mr. D.K.Singh, Adv.
Mr. Prem Sunder Jha, AOR Ms. Astha Sharma, Adv. Mr. Ravinder Singh, Adv. Ms. Raveesha Gupta, Adv. Ms. Mantika Haryani, Adv. Mr. Sanjeev Kaushik, Adv. Mr. Shreyas Awasthi, Adv. Ms. Deeksha Agrawal, Adv.
Ms. Nupur Kumar, Adv. Mr. Divyansh Tiwari, Adv.
Mr. Avijit Mani Tripathi, Adv. Mr. Marbiang Khongwir, Adv. Mr. T.K. Nayak, Adv.
Mr. S.Udaya Kumar Sagar, Adv. Ms. Sweena Nair, Adv.
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Ms. Ruchi Kohli, Adv. Ms. Deepanwita Priyanka, Adv. Ms. Devyani Bhatt, Adv.
Ms. Diksha Rai, Adv.
Ms. Ragini Pandey, Adv.
Mr. Pushpinder Singh, Adv. Mr. Dharmendar Singh, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. Learned counsel for the parties are agreed that the Office of Mr. Vikas Singh, learned Senior counsel, shall prepare a common convenience compilation along with all the issues that may arise in various matters. Mr. Bharath Gangadharan, the assisting counsel of Mr. Vikas Singh, graciously agrees to prepare the said compilation.
2. Let the common convenience compilation be circulated in advance amongst all the arguing counsel.
3. Post these matters for arguments on 15.12.2022(NMD).

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH)