Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(v) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(v)"Zone" is a cluster of adjoining districts as defined by Government in Panchayat from time to time.