Punjab-Haryana High Court
Kawaljit Singh vs State Of Punjab on 18 December, 2024
Neutral Citation No:=2024:PHHC:169763 TN UPHE HEGH COURT OF PUNIAB AND HARVASA AT CHANDEGARH wo PEtELOTES ~ N 3 Aespondend KAWALSIT S SPATS OY PUNTA = COMLAM: HON'BLE ME. FUSTICE PAN KAT EAEN Peesont> Min, WR. Sand$ir, Advocais for fie peu Mir. Igbal &. Keagra, Se. DAG, Pariah. PASBAG FAES, d. (ORAL December PS, 224 Ver mA A ASS OE ALAS op. TQOLDRWO ABA OF RR OS cy ae ATA OEE at Pt