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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 20(2)(i) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(i)on the amount to the credit of a subscriber on the 31st March of the preceding year, less any sums withdrawn during the current year-interest for twelve months;