Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 696] [Entire Act] State of Punjab - Subsection Section 696(2) in Punjab Jail Manual, 1996 (2)Civil prisoners who are not provided with prison diet, shall be permitted to cook their own food at places provided for the purpose.