Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 584 in Punjab Jail Manual, 1996 584. Remission in calculating date of release. - In calculating the date of release of a prisoner the number of days of remission earned shall be converted into months and days at the rate or thirty days to each month.
