Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 84(7)(a) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(a)direct that the determination shall not affect the liability of any person under this Regulation with respect to any transaction effected prior to the determination;