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[Cites 0, Cited by 0] [Section 48(5)] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(5)(a) in The Gujarat Agricultural Universities Act, 2004

(a)The Board shall, after the accounts are audited, submit a copy thereof along with a copy of audit report and the statement of the action taken by the University on the audit report, to the State Government.