Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(d) in The Hyderabad Court of Wards Act, 1350 F (d)debentures or other securities for money issued under any law, by any authority established in H.E.H. the Nizam's Dominions or in [any part of India] [Substituted by A.O., 1956.];
