Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10B] [Entire Act]

Union of India - Subsection

Section 10B(a) in The Export (Quality Control And Inspection) Act, 1963

(a)any commodity which has been changed after inspection by any agency referred to in sub-section (1), of section 7; or