Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 128 in Orissa Municipal Rules, 1953

128.

The cash book shall be balanced at the close of every month and signed by the Executive Officer in token of the correctness of every entry made therein. The balance brought out shall be stated both in words and figures and shall be agreed with the balance shown in the pass book of the municipality thus :
  Rs.N.P.
Balance as per cash book  
Add-Cheques drawn but not yet cashed-  
  Rs.N.P.
No.....................  
No.....................  
Balance as per pass book  
Note. - When a cheque has been cancelled it will not be entered in the list of cheques drawn out but not cashed.Abstract Registers of Receipt and Expenditure New Rule