Supreme Court - Daily Orders
Amresh Thakur @ Amresh Kumar Thakur vs The State Of Bihar on 25 August, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.13 COURT NO.7 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No......./2017
Diary No(s). 20385/2017
(Arising out of impugned final judgment and order dated 07-10-2013
in LPA No.308/2011 and order dated 12-04-2017 in CRA No.445/2013 in
LPA No.308/2011, passed by the High Court Of Judicature At Patna)
AMRESH THAKUR @ AMRESH KUMAR THAKUR & ORS. Petitioner(s)
VERSUS
DEVENDRA OJHA & ORS. Respondent(s)
(IA No.74049/2017-CONDONATION OF DELAY IN FILING and IA
No.74052/2017-EXEMPTION FROM FILING O.T. and IA
No.74050/2017-CONDONATION OF DELAY IN REFILING and IA
No.74051/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
Date : 25-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Jayant Bhushan, Sr. Adv.
Mr. Vikas Mishra, Adv.
Mr. Sumit Kumar, AOR
Mr. Ishan Khanna, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. As a sequel to the above, pending interlocutory applications, if any, stand disposed of. (SANJAY KUMAR-II) (H.S. PARASHER) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by SANJAY KUMAR Date: 2017.08.25 16:07:29 IST Reason: