Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 13 in The Maharashtra Air (Prevention and Control of Pollution) Rules, 1983

13. All questions to be decided by majority at Committee meeting.

(1)All questions at a meeting of the Committee shall be decided by majority of votes of members present and voting which shall be by raising of hands in favour of the proposal.
(2)In case of an equality of votes, the presiding authority shall have and exercise a second or casting vote.