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State of Maharashtra - Section

Section 110 in Nagpur Improvement Trust Act, 1936

110. Contributions by Trust towards leave allowances, passages and pensions of servants of the [Government.] [Substituted for 'Crown' by A. O., 1950.]

- The Trust shall be liable to pay such contributions for the leave allowances, passages and pensions of any servant of the [Government] [Substituted for 'Crown' by A. O., 1950.] employed as Chairman or as an officer or servant of the Trust, or as a member or officer or servant of the Tribunal, as may be [required by the conditions of his service under the [Government] [Substituted for 'prescribed in any general or special orders of the Local Government' by A. O., 1937.] to be paid by him or on his behalf.]Legal Proceedings.