Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(a) in The Maharashtra Medical Practitioners Act, 1961

(a)the time and place at which and the manner in which election to [the Council] [This portion was substituted for the portion beginning with the words 'the Board and to the faculty' and ending with the words 'respectively' by Maharashtra 23 of 1982, Section 31(a).] shall be held under sub-section (1) of section 4];