Supreme Court - Daily Orders
Commissioner Of Income Tax, Bangalore vs M/S. Allergan India Pvt. Ltd. on 16 December, 2015
Bench: A.K. Sikri, R. Banumathi
ITEM NO.12 & 46 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C)......of 2015
CC No. 21876/2015
(Arising out of impugned final judgment and order dated
30/03/2015 in ITA No. 300/2014 passed by the High Court Of
Karnataka At Bangalore)
COMMISSIONER OF INCOME TAX, BANGALORE
AND ANR. Petitioner(s)
VERSUS
M/S. ALLERGAN INDIA PVT. LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and office report)
WITH
SLP(C) No. ....CC No. 22200 of 2015
(With appln. for c/delay in filing SLP and office report)
SLP(C) No. ....CC No. 22211 of 2015
(With appln. for c/delay in filing SLP and office report)
Date : 16/12/2015 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. Ashok K Srivastava, Adv.
Mr. Nalin Kohli, Adv.
Mr. Ashok Panigrahi, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List on 04.01.2016 along with SLP(C)...CC. Nos. 22200 and 22211 of 2015, when the record of SLP(C)No. 2602/2011 (@ CC No. 564 of 2011) be also Signature Not Verified placed along with this matter.
Digitally signed by Usha Rani Bhardwaj Date: 2015.12.16 16:08:58 IST Reason: [ Charanjeet Kaur ] [ Tapan Kr. Chakraborty ] A.R.-cum-P.S. Court Master