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State of Uttar Pradesh - Section

Section 71 in U.P. Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009

71.

No person employed in a recognized institution shall be transferred from that institution to any other institution unless-
(a)the Committee of Management for each such institution by means of a resolution duly passed in that behalf concur in such transfer;
(b)The permission in Writing is necessary before giving effect to such transfer.