[Cites 0, Cited by 0]
[Entire Act]
State of Rajasthan - Section
Section 13 in Staffing Pattern for Municipal Councils in the State of Rajasthan
13. Urban Community Development
General Administration Section| 1. | Office Superintendent | .... 1 |
| 2. | Head Clerk | .... 1 n case the number of clerks is 8 or more. |
| 3. | Stenographer[Senior] [Substituted by Notification No. Tax/F.2(36) LSG/68/ 14188-14438, dated 28-5-1968] | .... 1 for President |
| 4. | Stenographer[Junior] [Substituted by Notification No. Tax/F.2(36) LSG/68/ 14188-14438, dated 28-5-1968] | .... 1 for Commissioner |
| 5. | [Stenographer Junior or Steno-Typist] [Substituted by Notification No. Tax/F.2(36) LSG/68/ 14188-14438, dated 28-5-1968] | .... 1 for Council (Agenda and Proceedings). |
| 6. | UDC (Correspondence) etc. | .... 1 |
| 7. | UDC (Miscellaneous) | .... 1 |
| 8. | UDC (General States) | .... 1 |
| 9. | LDC (General States) | .... 1 |
| 10. | LDC (Records) | .... 1 for 500 consigned files. |
| 11. | LDC (Typist) | .... 1 for full scape 25 pages per day. |
| 12. | LDC (Diarist) | .... 1 |
| 13. | LDC (Despatch) | .... 1 |
| 14. | UDC & LDC (Leave Reserve) | 10% of the total number of clerical staff of Council. |