Section 2(8) in Bihar College Service Commission Act, 1976
(8)In making recommendations for appointment to every post of teacher of any [Affiliated college and Intermediate colleges] [Substituted by Act 30 of 1982. (24.1.1982).] the Commission shall have the assistance of such experts and shall be governed by such conditions as have been laid down in Section 57 of the Bihar State Universities Act, 1976 in this behalf.
