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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(iii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(iii)In the case of Apprentice Officers/employees who are confirmed substantively in a grade, the date of appointment for purposes of this rule will be the date of their initial appointment as Apprentice in that grade.