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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(b) in Orissa Public Distribution System (Control) Order, 2008

(b)supply the Public Distribution System commodities to the retailer or Sub-wholesaler as the case may be, immediately on demand and subject to prepayment of cost of commodities and production of tally register etc. as per prescribed procedure;