Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 37 in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 37. Provident fund. The Ambaji Pilgrimage Tourism Authority shall provide to its employees the benefits of EPF scheme applicable under the prevailing law.
