Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 4]

Punjab-Haryana High Court

M/S Punam Chand Vijay Kumar vs State Of Punjab And Others on 24 January, 2019

Author: Manjari Nehru Kaul

Bench: Ajay Kumar Mittal, Manjari Nehru Kaul

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH



                               L.P.A. No. 175 of 2016
                               Date of Decision : 24.01.2019



M/s Punam Chand Vijay Kumar ....................................... Appellant

                                         VERSUS

State of Punjab & ors. ............................................ Respondent



CORAM : HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
        HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

                                        ...

Present:       Mr. H.S.Brar, Advocate
               for the appellant.

               Mr. Deepak Gupta, Addl. A.G. Punjab.

               Ms. Geeta Sharma, Advocate
               for respondents No. 2 and 3.

                                              ...

MANJARI NEHRU KAUL, J.

For orders, see detailed order of even date passed in L.P.A. No. 177 of 2016 (M/s Budh Ram Lalit Kumar v. State of Punjab and others).

( AJAY KUMAR MITTAL ) JUDGE ( MANJARI NEHRU KAUL ) 24.01.2019 JUDGE rupi Whether speaking/reasoned Yes / No Whether Reportable: Yes / No 1 of 1 ::: Downloaded on - 17-03-2019 11:19:42 :::