Punjab-Haryana High Court
M/S Punam Chand Vijay Kumar vs State Of Punjab And Others on 24 January, 2019
Author: Manjari Nehru Kaul
Bench: Ajay Kumar Mittal, Manjari Nehru Kaul
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
L.P.A. No. 175 of 2016
Date of Decision : 24.01.2019
M/s Punam Chand Vijay Kumar ....................................... Appellant
VERSUS
State of Punjab & ors. ............................................ Respondent
CORAM : HON'BLE MR. JUSTICE AJAY KUMAR MITTAL
HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL
...
Present: Mr. H.S.Brar, Advocate
for the appellant.
Mr. Deepak Gupta, Addl. A.G. Punjab.
Ms. Geeta Sharma, Advocate
for respondents No. 2 and 3.
...
MANJARI NEHRU KAUL, J.
For orders, see detailed order of even date passed in L.P.A. No. 177 of 2016 (M/s Budh Ram Lalit Kumar v. State of Punjab and others).
( AJAY KUMAR MITTAL ) JUDGE ( MANJARI NEHRU KAUL ) 24.01.2019 JUDGE rupi Whether speaking/reasoned Yes / No Whether Reportable: Yes / No 1 of 1 ::: Downloaded on - 17-03-2019 11:19:42 :::